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[Cites 1, Cited by 1]

Income Tax Appellate Tribunal - Jaipur

Smt. Suman Gupta, Jaipur vs Income Tax Officer, Ward-4-5, Jaipur on 20 January, 2021

             vk;dj vihyh; vf/kdj.k] t;iqj U;k;ihB] t;iqj
 IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,"A" JAIPUR

  Jh lana hi xkslkbZ] U;kf;d lnL; ,oa Jh foØe flag ;kno] ys[kk lnL; ds le{k
 BEFORE: SHRI SANDEEP GOSAIN, JM & SHRI VIKRAM SINGH YADAV, AM

            vk;dj vihy la-@ITA. No. 1072 & 1073/JP/2019
           fu/kZkj.k o"kZ@Assessment Years : 2012-13 & 2013-14

Smt. Suman Gupta                             cuke The ITO,
248, Subhash Colony, Shastri Nagar,           Vs.   Ward-4(5),
Jaipur.                                             Jaipur.

LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: ABUPG 9416 B
vihykFkhZ@Appellant                                izR;FkhZ@Respondent

                 fu/kZkfjrh dh vksj l@
                                     s Assessee by : None
     jktLo dh vksj ls@ Revenue by : Smt. Monisha Choudhary (ACIT)
                                      a
            lquokbZ dh rkjh[k@ Date of Hearing : 20/01/2021
        mn?kks"k.kk dh rkjh[k@Date of Pronouncement : 20/01/2021

                              vkns'k@ ORDER

PER: VIKRAM SINGH YADAV, A.M. These are two appeals filed by the assessee against the respective orders of ld. CIT(A)-II, Jaipur dated 22.07.2019 for the assessment years 2012-13 & 2013-14 respectively.

2. None has appeared on behalf of the assessee. The assessee has moved an application dated 19.01.2021 stating that he has submitted a petition under "Vivad Se Vishwas Scheme-2020" to settle the aforesaid matter and the said petition has recently been accepted and Form 3 has 2 ITA No. 1072 & 1073/JP/2019 Smt. Suman Gupta vs. ITO been issued by the competent authority. It was accordingly requested that the assessee may be allowed to withdraw the present appeals.

3. The ld. DR is heard who did not raise any specific objection in accepting the said prayer of withdrawal of appeals by the assessee.

4. In view of above, the prayer of the assessee is accepted and the appeals are dismissed as withdrawn by the assessee.

Order pronounced in the open Court on 20/01/2021.

               Sd/-                                       Sd/-

          ¼ lanhi xkslkbZ ½                           ¼foØe flag ;kno½
        (Sandeep Gosain)                            (Vikram Singh Yadav)
 U;kf;d lnL;@Judicial Member                 ys[kk lnL;@Accountant Member


Tk;iqj@Jaipur
fnukad@Dated:- 20/01/2021.
*Santosh

vkns'k dh izfrfyfi vxzfs 'kr@Copy of the order forwarded to:

1. vihykFkhZ@The Appellant- Smt. Suman Gupta, Jaipur.
2. izR;FkhZ@ The Respondent- ITO, Ward-4(5), Jaipur.
3. vk;dj vk;qDr@ CIT
4. vk;dj vk;qDr@ CIT(A)
5. foHkkxh; izfrfuf/k] vk;dj vihyh; vf/kdj.k] t;iqj@DR, ITAT, Jaipur.
6. xkMZ QkbZy@ Guard File { ITA No. 1072 & 1073/JP/2019} vkns'kkuqlkj@ By order, lgk;d iathdkj@Asst. Registrar