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[Cites 0, Cited by 0] [Section 60(2)] [Section 60] [Entire Act]

State of Andhra Pradesh - Subsection

Section 60(2)(a) in Andhra Pradesh Urban Areas (Development) Act, 1975

(a)all properties, funds and dues which ate vested in or realisable by the Authority shall vest in, or be realisable by the Government;