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[Cites 0, Cited by 0] [Section 36(4)] [Section 36] [Entire Act]

State of Gujarat - Subsection

Section 36(4)(a) in Gujarat Irrigation and Drainage Act, 2013

(a)Any other sum due to the State Government or to a canal-officer under the provisions of this Act whether on behalf of the State Government or any other person under this Act which is not paid when demanded shall, and