Rajasthan High Court - Jodhpur
The State Head, Gvk-Emri,Jhalana ... vs Rajasthan Ambulance Employees Union on 18 December, 2018
Bench: Sangeet Lodha, Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
D.B. Spl. Appl. Writ No. 1775/2018
The State Head, GVK-EMRI, Jhalana Dungri, Jaipur
----Appellant
Versus
1. Rajasthan Ambulance Employees Union, (Registration No.
RTU/15/2017) Through Its Treasurer Kailash Chandra
Sharma S/o Shri Bherulal Sharma, Village Kherda Bujurj,
Newai, District Tonk.
2. Mahipal Singh S/o Shri Rajendra Singh, Aged About 34
Years, R/o Village Katrathal, District Sikar.
3. Jhabarmal Sewda S/o Shri Bhagwana Ram, Aged About
32 Years, R/o Village Sewda Ki Dhani, Tehsi
Laxmanagarh, District Sikar.
4. Krishan Kumar S/o Shri Vidhyadhar, Aged About 25 Years,
R/o Badapana Bhorki, Tehsil Udaipurwati, District
Jhunjhunu.
5. Ram Karan Mahala S/o Shri Mohan Lal Mahala, Aged
About 32 Years, R/o Village- Post Khuri Badi, Tehsil
Laxmanagarh, District Sikar.
6. The State Of Rajasthan Through The Principal Secretary,
Medical And Health Service (Group-III), Government of
Rajasthan, Secretariat, Jaipur.
7. The Mission Director, National Health Mission, Medical
Health And Family Welfare Services, Rajasthan, Jaipur.
8. The Project Director, National Health Mission, Medical
Health And Family Welfare Services, Rajasthan, Jaipur.
9. The Additional Director (Administration), Medical And
Health Services, Rajasthan, Tilak Marg, Sawasthya
Bhawan, Jaipur.
----Respondents
For Appellant(s) : Mr. Kuldeep Mathur.
HON'BLE MR. JUSTICE SANGEET LODHA
HON'BLE MR. JUSTICE DINESH MEHTA (2 of 2) [SAW-1775/2018] Order 18/12/2018 This intra-court appeal is reported to be barred by limitation for five days, which is accompanied by application under Section 5 of the Limitation Act.
Heard.
Issue notice of special appeal, stay application as also of application under Section 5 of the Limitation Act, returnable in four weeks.
In the meanwhile and until further orders, effect and operation of the order dated 30.08.2018 passed by learned Single Judge of this Court, is stayed. (DINESH MEHTA),J (SANGEET LODHA),J 16-DJ/-
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