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[Cites 0, Cited by 0] [Section 51(2)] [Section 51] [Entire Act]

State of Maharashtra - Subsection

Section 51(2)(a) in Dr. Babasaheb Ambedkar Technological University Act, 2014

(a)Joint Director or Deputy Director designated by the Director of Technical Education or, as the case may be, the Director of Social Welfare, as the nature of the college or institution may require;