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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Karnataka - Subsection

Section 20(1)(g) in Karnataka Samskrita Vishwavidyalaya Act, 2009

(g)Two members nominated by the Chancellor from among eminent educationists, Sanskrit Scholars or persons from other professions of whom one shall be a woman;