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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(105) in West Bengal Municipal Corporation Act, 2006

(105)"vehicle" includes a carriage, cart, van, dray, truck, handcart, bicycle, tricycle, cycle-rickshaw, auto-rickshaw, motor vehicle, and any other wheeled conveyance which is used, or is capable of being used, on a street;