Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] NCT Delhi - Subsection Section 8(b) in The Delhi Metro Railway (Operation And Maintenance) Act, 2002 (b)make such periodical or other inspections of metro railway, its rolling stock used thereon and its other installations as the Central Government may direct;
