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[Cites 0, Cited by 0] [Section 93] [Entire Act]

Union of India - Subsection

Section 93(1) in Occupational Safety, Health and Working Conditions Code, 2020

(1)In every plantation, arrangement shall be made by the employer to provide for the safety of a worker in connection with the use, handling, storage and transportation of insecticides, pesticides and chemicals and toxic substances.