Bombay High Court
Kaushik Chhotalal Thacker vs Smita Kaushik Thacker And Sujata ... on 27 August, 2018
Author: G.S. Patel
Bench: G.S. Patel
9-MPTL1907-17.DOC
Arun
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
TESTAMENTARY AND INTESTATE JURISDICTION
MISCELLANEOUS PETITION (L) NO. 1907 OF 2017
Kaushik C Thacker ...Petitioner
And
Smita K Thacker ...Deceased
Mrs VV Acharya, for the Petitioner.
CORAM: G.S. PATEL, J
DATED: 27th August 2018
PC:-
1.The Miscellaneous Petition is dismissed as withdrawn with liberty to adopt appropriate proceedings.
2. Court fees paid on the Miscellaneous Petition may be adjusted against the fresh Petition that will be filed thereafter.
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