Delhi High Court - Orders
Prakash Katiyar vs Union Of India And Ors on 25 January, 2019
Author: Vipin Sanghi
Bench: Vipin Sanghi, A. K. Chawla
$~20
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6300/2018 AND CM APPL. 24243/2018
PRAKASH KATIYAR ..... Petitioner
Through Mr. Ankur Chhibber and Mr. Bhanu
Gupta, Advs.
versus
UNION OF INDIA AND ORS. ..... Respondents
Through Mr. Anurag Ahluwalia, CGSC for
UOI.
Mr. Prakash Katiyar with Ms.
Praveena Gautam, Mr. Jitesh P.
Gupta, Mr. Pawan Shukla and
Mr.Raja Ram, Advs. for R-5 & R-6.
CORAM:
HON'BLE MR. JUSTICE VIPIN SANGHI
HON'BLE MR. JUSTICE A. K. CHAWLA
ORDER
% 25.01.2019 Put up for hearing alongwith WP (C) 868/2018, on 25.03.2019. Interim orders to continue.
VIPIN SANGHI, J A. K. CHAWLA, J JANUARY 25, 2019 rc