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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(5) in U.P. Revenue Code, 2006

(5)"Bhumi Prabandhak Samiti" means a Bhumi Prabandhak Samiti constituted under Section 28-A of the U.P. Panchayat Raj Act, 1947;