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[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of Madhya Pradesh - Subsection

Section 47(5) in The M.P. Bhumi Vikas Rules, 1984

(5)Pavilion/gymnasia. - In such recreational spaces, a single storeyed structure as pavilion or gymnasia up to 25 square metres in area may be permitted ; such area may be excluded from floor area ratio calculations ; no toilet block shall be permitted.