Punjab-Haryana High Court
State Of Haryana And Others vs Sumer Singh Alias Shamsher Singh And ... on 29 January, 2010
Author: Rajesh Bindal
Bench: Rajesh Bindal
In the High Court of Punjab & Haryana at Chandigarh
R. F. A No. 1316 of 2007 (O&M)
State of Haryana and others ... Appellants
vs
Sumer Singh alias Shamsher Singh and others .... Respondents
Coram: Hon'ble Mr. Justice Rajesh Bindal Present: Mr. H. S. Hooda, Advocate General, Haryana with Mr. Ashish Gupta, Assistant Advocate General, Haryana.
Rajesh Bindal J.
For the detailed reasons recorded in R. F. A. No. 743 of 2007 - Jeet Ram vs State of Haryana and others, vide separate order of even date, the present appeal is dismissed.
29 .1.2010 ( Rajesh Bindal) vs. Judge