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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 10(2)(b) in The Jammu and Kashmir Advocates Welfare Fund Act, 1997

(b)receive applications for admission or re-admission to the Fund, and dispose of such applications within sixty days from the date of receipt thereof ;