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State of Rajasthan - Section

Section 790 in Rules of the High Court of Judicature for Rajasthan, 1952

790. Cases to be treated as suits or miscellaneous case.

- A case in which the award is filed under section 14(2) or an application made under section 20(1) of the Act shall be numbered and registered as a suit. Other applications under the Act shall be numbered, registered as a miscellaneous case.