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[Cites 0, Cited by 0] [Section 77(1)] [Section 77] [Entire Act]

State of Sikkim - Subsection

Section 77(1)(g) in Sikkim Panchayat Act, 1993

(g)a market fee on persons exposing goods for sale in any market or at any place or in any building or structure therein belonging to or under the control of the Zilla Panchayat.