Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 163 in The Finance Act, 2023 163. Goods and Services Tax (Compensation to States) Act In the Schedule to the Goods and Services Tax (Compensation to States) Act, 2017,—
