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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Punjab - Subsection

Section 42(1) in The Punjab Town Improvement Trust Rules, 1939

(1)No issue shall be made from stores until an indent in form No. 22 is received. When the store-keeper has complied with the indent he will forward the same to the accountant for completion, entry in form Nos. 11 and 12 and record on a guard file.When stores are issued a receipt for the same will be taken in form No. 23.