Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 44F] [Entire Act]

State of Jharkhand - Subsection

Section 44F(ii) in Jharkhand Co-operative Societies Act, 2008

(ii)in respect of which a scheme of compromise or arrangement or of reconstruction or amalgamation is made, or