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Allahabad High Court

Bhikam Singh vs State Of U.P. on 27 February, 2023

Author: Ajay Bhanot

Bench: Ajay Bhanot





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 74
 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 54667 of 2022
 
Applicant :- Bhikam Singh
 
Opposite Party :- State of U.P.
 
Counsel for Applicant :- Harsh Vardhan Deshwar,Arvind Agrawal
 
Counsel for Opposite Party :- G.A.
 
Hon'ble Ajay Bhanot,J.
 

Learned A.G.A. shall file an affidavit before the next date of listing disclosing the following details:

A. Whether the offending company-Kalptaru Build Tech Pvt. Ltd. were transferred to Kalptaru Bio Tech Corporation Pvt. Ltd. and the relationship between the two companies shall also be disclosed in the affidavit.
B. Whether the applicant was in the Board of Directors or holding a responsible senior position and was incharge of the day to day functioning of the company?
C. Names of the directors and other senior functionaries who were responsible for the day to day functioning of the company and whether they have been investigated or not ?
D. Evidence regarding their appointment and functioning.
E. Action taken against the other senior functionaries of the company.
F. Authority in law and relevant statutory approvals and the details of the schemes which were put out in public for inviting the investments.
G. The bank accounts in which the money was deposited by the investors.
H. Names of the persons who had opened and were operating the accounts in which the money was deposited.
I. Money trail of the deposited amount i.e. the mode and accounts in which the money was credited and subsequent transfers of money. If the cash deposits were made the names of the individuals who were given the cash, receipts of payment and assets of the society.
J. Whether the assets of the directors as well as the company have been identified and seized as per law ?
K. Details of illegal money transfers made by the company/officers/directors and names of beneficiaries of the illicit transactions.
Put up this matter on 22.03.2023 in the list of fresh cases.
Order Date :- 27.2.2023Ashish Tripathi