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[Cites 0, Cited by 0] [Section 141] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 141(2) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(2)The components required for repair of revolvers and pistols shall be maintained only in those Gamma Units where the armourer is fully competent to repair revolvers and in case of other Gamma Units repair-able revolvers and pistols shall be sent to the arsenal.