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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Kerala - Subsection

Section 38(1) in Kerala Municipality Building Rules, 1999

(1)The area of bath-room shall not be less than 1.50 sq.m. with either side not less than 1.1m, carpet area of a latrine shall not be less than 1. 1 0 square metres with one side not less than 1.0 metre:Provided that the area of combined bathroom and latrine shall be not less than 2.2 square metres with one side not less than 1. 1 metres: