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[Cites 0, Cited by 4] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(3) in The Electricity Act, 2003

(3)All directions issued by the Regional Load Despatch Centres to any transmission licensee of State transmission lines or any other licensee of the State or generating company (other than those connected to inter-State transmission system) or sub-station in the State shall be issued through the State Load Despatch Centre and the State Load Despatch Centres shall ensure that such directions are duly complied with the licensee or generating company or sub-station.