Punjab-Haryana High Court
Punjab State And Others vs Samitri Devi on 20 December, 2011
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
R.F.A. No.4904 of 2001 (O&M)
(L.A.C. No.633 of 1999)
Punjab State and others ...Appellants
Versus
Samitri Devi ...Respondent
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL.
Present: Mr. Ashok Aggarwal, Advocate General, Punjab with
Mr. Alok Jain, Addl. Advocate General, Punjab.
Mr. R.S. Manhas, Advocate for the respondent.
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RAJESH BINDAL, J For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No.1772 of 2001, titled as Parshotam and others Vs. The State of Punjab and others.
20.12.2011 (RAJESH BINDAL) neetu JUDGE