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Punjab-Haryana High Court

Punjab State And Others vs Samitri Devi on 20 December, 2011

Author: Rajesh Bindal

Bench: Rajesh Bindal

      IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                      CHANDIGARH

                                   R.F.A. No.4904 of 2001 (O&M)
                                   (L.A.C. No.633 of 1999)


Punjab State and others                           ...Appellants


                          Versus


Samitri Devi                                       ...Respondent


CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL.

Present: Mr. Ashok Aggarwal, Advocate General, Punjab with
         Mr. Alok Jain, Addl. Advocate General, Punjab.

         Mr. R.S. Manhas, Advocate for the respondent.

                 *****

RAJESH BINDAL, J For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No.1772 of 2001, titled as Parshotam and others Vs. The State of Punjab and others.




20.12.2011                                  (RAJESH BINDAL)
neetu                                           JUDGE