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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Rajasthan - Subsection

Section 20(ii) in The Rajasthan Colonisation (Temporary Cultivation Leases) Conditions, 1955

(ii)if the tenancy is to be determined at the end of the Kharif season, by notice given not later than the first day of June.