Supreme Court - Daily Orders
Shivji Sharma vs M/S New Era Public School on 2 July, 2019
Bench: Mohan M. Shantanagoudar, Sanjiv Khanna
ITEM NO.19 COURT NO.14 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 15436/2019
(Arising out of impugned final judgment and order dated 14-11-2018
in LPA No. 103/2017 & CM No. 5074/2017 passed by the High Court Of
Delhi At New Delhi)
SHIVJI SHARMA Petitioner(s)
VERSUS
M/S NEW ERA PUBLIC SCHOOL Respondent(s)
( IA No.82323/2019-CONDONATION OF DELAY IN FILING )
Date : 02-07-2019 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
HON'BLE MR. JUSTICE SANJIV KHANNA
For Petitioner(s) Ms. Mamta Saxena, Adv.
Mr. Anish R. Shah, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The Special Leave Petition is dismissed.
Pending application(s), if any, stands disposed of accordingly.
(ASHWANI KUMAR) (R.S. NARAYANAN) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by ASHWANI KUMAR Date: 2019.07.03 16:41:59 IST Reason: