Punjab-Haryana High Court
Chief Engineer Punjab Pwd B&R; Patiala ... vs Tara Singh & Ors on 4 December, 2015
Author: Hemant Gupta
Bench: Hemant Gupta
IN THE HIGH COURT FOR THE STATES OF PUNJAB AND
HARAYANA AT CHANDIGARH
Date of Decision: 04.12.2015
LPA No.1253 of 2014
The Chief Engineer Punjab, PWD B&R, Patiala & another ....Appellants
Versus
Tara Singh & another ....Respondents
CORAM: HON'BLE MR. JUSTICE HEMANT GUPTA
HON'BLE MRS. JUSTICE RAJ RAHUL GARG
Present: Mr. Manoj Bajaj, Addl. AG, Punjab,
for the appellants.
Mr. Ravi K. Mattoo, Advocate,
for the respondents.
HEMANT GUPTA, J.
For order see LPA No.1252 of 2014 titled 'The Chief Engineer Punjab, PWD B&R, Patiala & another Vs. Dharma Singh & another'.
(HEMANT GUPTA)
JUDGE
04.12.2015 (RAJ RAHUL GARG)
Vimal JUDGE
VIMAL KUMAR
2015.12.10 16:40
I attest to the accuracy and
integrity of this document
Chandigarh