Jammu & Kashmir High Court
Gupta Modern Breweries vs State Of J&K And Ors on 20 August, 2020
Author: Sanjeev Kumar
Bench: Sanjeev Kumar
S. No. 502
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
OWPED No. 312/2000
IA No. 322/2000
Gupta Modern Breweries ...Petitioner(s)
Through :- None.
V/s
State of J&K and ors. ...Respondent(s)
Through :- None.
Coram: HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE
ORDER
Await the appearance of learned counsel for the parties.
Adjourned, to be listed on 22.10.2020.
(SANJEEV KUMAR) JUDGE Jammu 20.08.2020 Angita ANGITA DEVI 2020.08.21 10:26 I attest to the accuracy and integrity of this document