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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Uttar Pradesh - Subsection

Section 25(iii) in The U.P. Pravidhik Shiksha Adhiniyam, 1962

(iii)each of the committees of Technical Education Board known as the Text Book any Syllabus Committee, the Examination Committee, the Results Committee, and the Inspection and Affiliation Committee, shall function as a Committee constituted under Section 18 till a corresponding committee is constituted under the said section and upon a committee being so constituted the corresponding committee of the Technical Education Board shall stand dissolved;