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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Punjab - Subsection

Section 10(5) in Pepsu Townships Development Board Disposal of Property Rules, 2003

(5)An applicant, whose application is rejected by the Administrator, shall be informed through ordinary post on the address given in the application and a list of rejected applicants shall be displayed on the Notice Board in the office of the Administrator.