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Delhi High Court - Orders

The Director, Housing Ii, Delhi ... vs Corporation Bank And Ors on 10 December, 2021

                          $~7
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     LPA 295/2021 & CM APPL. 27987/2021, 27989/2021
                                THE DIRECTOR, HOUSING II, DELHI
                                DEVELOPMENT AUTHORITY                    ..... Appellant
                                              Through  Appearance not given.

                                                   versus

                                CORPORATION BANK AND ORS             ..... Respondents
                                             Through Mr. Samarendra Kumar, Advocate for
                                             R-1.

                                            ORDER

% 10.12.2021 The Hon'ble Division Bench (Coram: Hon'ble the Chief Justice and Hon'ble Ms. Justice Jyoti Singh) could not assemble today.

List on 29.03.2022.

By Order (COURT MASTER) DECEMBER 10, 2021 rk Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:13.12.2021 13:10:38