Delhi High Court - Orders
The Director, Housing Ii, Delhi ... vs Corporation Bank And Ors on 10 December, 2021
$~7
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 295/2021 & CM APPL. 27987/2021, 27989/2021
THE DIRECTOR, HOUSING II, DELHI
DEVELOPMENT AUTHORITY ..... Appellant
Through Appearance not given.
versus
CORPORATION BANK AND ORS ..... Respondents
Through Mr. Samarendra Kumar, Advocate for
R-1.
ORDER
% 10.12.2021 The Hon'ble Division Bench (Coram: Hon'ble the Chief Justice and Hon'ble Ms. Justice Jyoti Singh) could not assemble today.
List on 29.03.2022.
By Order (COURT MASTER) DECEMBER 10, 2021 rk Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:13.12.2021 13:10:38