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State of Punjab - Section

Section 84 in Punjab Gram Panchayat Act, 1952

84. Expenses of Gram Panchayats.- he expenses of the Gram Panchayats shall be charged to the 1(Sabha Fund) 2[and those of the Adalti Panchayat on the funds of the Gram Panchayats concerned in such proportion as may be determined by the prescribed authority.]