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Calcutta High Court

Apurba Kundu vs Nemai Chand Kundu & Ors on 24 August, 2015

Author: Manjula Chellur

Bench: Manjula Chellur

                                  IN THE HIGH COURT AT CALCUTTA
                                      Civil Appellate Jurisdiction
                                            ORIGINAL SIDE

                                             GA 84 OF 2000
                                                 WITH
                                             APO 36 of 2000
                                             CS 447 of 1998
                                            APURBA KUNDU

                                                 Versus

                                     NEMAI CHAND KUNDU & ORS.


      BEFORE:

      The Hon'ble CHIEF JUSTICE MRS. MANJULA CHELLUR

      The Hon'ble JUSTICE JOYMALYA BAGCHI

      Date : 24th August, 2015.

                For Plaintiff/Petitioner : None appears


                For Defendant/Respondent : None appears

The Court :- Neither appellant nor respondents are present, nor represented It appears from the report submitted by the department that the appeal has already been decided by the Division Bench comprising of Manjula Chellur, CJ and Joymalya Bagchi, J. on 2.2.2015.

The application is dismissed since the appeal is not pending. Registry is directed to enter the same in the ledger as also in the database.

(MANJULA CHELLUR, C.J.) (JOYMALYA BAGCHI, J.) GH.