Calcutta High Court
Apurba Kundu vs Nemai Chand Kundu & Ors on 24 August, 2015
Author: Manjula Chellur
Bench: Manjula Chellur
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
ORIGINAL SIDE
GA 84 OF 2000
WITH
APO 36 of 2000
CS 447 of 1998
APURBA KUNDU
Versus
NEMAI CHAND KUNDU & ORS.
BEFORE:
The Hon'ble CHIEF JUSTICE MRS. MANJULA CHELLUR
The Hon'ble JUSTICE JOYMALYA BAGCHI
Date : 24th August, 2015.
For Plaintiff/Petitioner : None appears
For Defendant/Respondent : None appears
The Court :- Neither appellant nor respondents are present, nor represented It appears from the report submitted by the department that the appeal has already been decided by the Division Bench comprising of Manjula Chellur, CJ and Joymalya Bagchi, J. on 2.2.2015.
The application is dismissed since the appeal is not pending. Registry is directed to enter the same in the ledger as also in the database.
(MANJULA CHELLUR, C.J.) (JOYMALYA BAGCHI, J.) GH.