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Chattisgarh High Court

Mohd. Nooh vs State Of Chhattisgarh on 11 July, 2022

                  HIGH COURT OF CHHATTISGARH, BILASPUR
                                       Order Sheet
                                    WPT No. 22 of 2016
                         Mohd. Nooh Versus State Of Chhattisgarh




11.07.2022        Mr. Basant Dewangan, Advocate for the petitioner.

                  Mr. Ravi Bhagat, Dy. Govt. Advocate for the State.

                  Ms. Pushpa Dwivedi, Advocate appear on behalf of Mr. A.S.
             Kachhawaha, Advocate for respondent No.2.

State counsel is directed to verify whether any order has been passed by the Commercial Tax Tribunal, Raipur in Reference Case No. 45/77/S.T./2014.

List this case on 19th July, 2022.

Sd/-

(Narendra Kumar Vyas) Judge Santosh