Section 17(1)(g) in The Jammu and Kashmir General Sales Tax Act, 1962

[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

(g)prevents or obstructs inspection, search or seizure under sub-sections (2), (3), (4) or (5) of section 15 or section 15-A; or

Legal Document View