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[Cites 0, Cited by 0] [Section 97C(2)] [Section 97C] [Entire Act]

State of Himachal Pradesh - Subsection

Section 97C(2)(i) in The Himachal Pradesh Panchayati Raj Act, 1994

(i)approve plans, programmes and projects for social and economic development before such plans, programmes and projects are taken up for implementation by the Gram Panchayat, at the village level;