Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Rajasthan High Court - Jodhpur

Hari Singh Gurjar vs Suchi Sharma on 7 February, 2020

Author: Dinesh Mehta

Bench: Dinesh Mehta

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Writ Contempt No. 773/2019 Hari Singh Gurjar

----Petitioner Versus Suchi Sharma

----Respondent For Petitioner(s) : Ms. Priyanka Borana for Mr. Sushil Solani JUSTICE DINESH MEHTA Order 07/02/2020 Issue notice to respondent No.2, returnable within six wees.

(DINESH MEHTA),J 250-skm/-

(Downloaded on 07/02/2020 at 09:01:14 PM)

Powered by TCPDF (www.tcpdf.org)