Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 4] [Entire Act]

State of Telangana - Section

Section 64 in Telangana Court of Wards Act, 1350 F

64. Notification for withdrawal of superintendence.

- The fact of withdrawal of superintendence of person or property shall be notified in the [Official Gazette] [Substituted for the word 'Jarida' by the A.P.A.O. 1957.].