Bombay High Court
Jayaprada Marutirao Dandge And Others vs The State Of Maharashtra And Others on 10 December, 2018
Author: S.S. Shinde
Bench: S.S. Shinde
13267.18WP
1
FARAD CONTINUATION SHEET NO.
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE, BENCH AT AURANGABAD
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Office Notes, Office |
Memoranda of Coram, | Court's or Judge's orders
appearances, Court's |
orders or directions |
and Registrar's orders |
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WRIT PETITION NO.13267 OF 2018
JAYAPRADA MARUTIRAO DANDGE AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
...
Advocate for Petitioners: Mr.B.R. Kedar
AGP for Respondent/State:Mr.S.B. Yawalkar
...
CORAM: S.S.SHINDE & K.K. SONAWANE, JJ.
Dated: December 10, 2018 ...
Learned A.G.P. appearing for the respondent/State prays time till 4th January, 2019 so as to enable him to file reply of the State and the State officials. Time granted as prayed for. Stand over to 7th January, 2019.
2. In case of urgency, liberty to mention.
(K.K. SONAWANE, J) (S.S. SHINDE, J) sga/ ::: Uploaded on - 11/12/2018 ::: Downloaded on - 26/12/2018 23:58:58 :::