Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 13 in The Orissa Kendu Leaves (Control of Trade) Rules, 1962 13. Any amount payable to the Government by the purchaser under this Agreement shall be recoverable as arrears of land revenue under the Orissa Public Demands Recovery Act.
