Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 60] [Entire Act] State of Assam - Subsection Section 60(i) in Mising Autonomous Council Act, 1995 (i)The general procedure at the election including the time, place and hours of poll and the methods by which votes shall be cast.
