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[Cites 0, Cited by 0] [Section 14(6)] [Section 14] [Entire Act]

State of West Bengal - Subsection

Section 14(6)(a) in The West Bengal Board Of Secondary Education Act, 1963.

(a)Where the shop or establishment concerned is situated in any area within Calcutta as defined in the Calcutta Police Act, 1866 (Bengal Act No. 4 of 1866), to the Court of Small Causes, Calcutta, and