Section 4(4)(a) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000

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State of Rajasthan - Subsection

Section 4(4)(a) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000

(a)require any institute or collage within the territorial limits of the University to terminate, with effect from such date as may be specified in the order, its association with, or its admission to the privilege of the University incorporated by law to such extent as may be considered necessary and proper; or

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State of Rajasthan - Subsection

Section 4(4)(a) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000