Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 415] [Entire Act] Nagpur Province - Subsection Section 415(31) in The City of Nagpur Corporation Act, 1948 (31)Standard of water used in aerated waters etc. - The standard of water or other ingredients to be used in the manufacture or preparation of aerated water or of cordials;