Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 84] [Entire Act]

State of Rajasthan - Subsection

Section 84(ii) in Rajasthan Co-operative Societies Act, 1965

(ii)"medium term loan" means a loan granted for a period ranging from fifteen months to five years; and