Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 80A] [Entire Act] State of Gujarat - Subsection Section 80A(4) in The Gujarat Co-Operative Societies Act, 1961 (4)[ The provisions contained in sub-sections (1) to (3) shall not apply to the societies in the co-operative credit structure.] [Added by Gujarat 1 of 2008, Sec. 20 (w.e.f. 8.10.2007).]