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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(2)(f) in Tamil Nadu Palm Products Development Board Act, 1993

(f)Chief Executive Officer, Tamil Nadu Khadi and Village Industries Board established under section 3 of the Tamil Nadu Khadi and Village Industries Board Act, 1959 (Tamil Nadu Act 18 of 1959), ex-officio;