Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 1961 in The Gujarat Labour Welfare Fund Act, 1953 1961. , s. 2(b). 2This word was substituted for the word "Bombay" by Guj. 47 of 1961 s.2(a). 3 These words were substituted for the words "and for conducting such activities" by Guj. 47 of
