Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 4 in Collection of Income and the Incurring of Expenditure Rules 4. Trustee to grant receipts for all items of income. - The trustee shall grant receipts for all items of income and for all offerings and gifts in cash and kind received by him for the institution.
